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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(d) in The Rules for the Grant of Marriage Advance to Coimbatore Municipal Corporation Employees

(d)Employees who are paid monthly wages at fixed states and who are classified as manilas and others like engineering road gang coolies, avenue coolies paid from contingencies, are not eligible for the grant of marriage advance.