Andhra Pradesh High Court - Amravati
Learned Counsel For The 1St vs Therefore on 11 August, 2022
HIGH COURT OF ANDHRA PRADESH: AT AMARAVATI
MAIN CASE No.W.P.No.12174 of 2021
PROCEEDING SHEET
Sl. DATE ORDER OFFICE
No. NOTE
(4) 11-08-2022 CMR, J. Transfer
red to
I.A.No.1 of 2022 I.O.
Folder.
Learned counsel for the 1st respondent - writ
petitioner reported no counter-affidavit.
Therefore, the petition is allowed permitting the
petitioner herein to be impleaded as 10th respondent
in the main Writ Petition No.12174 of 2021.
W.P.No.12174 of 2021
I.A.No.1 of 2022 is allowed impleading the
petitioner therein as 10th respondent in this Writ
Petition.
For filing counter-affidavit of 10th respondent,
post the matter on 23.08.2022.
_________
CMR, J.
cs 2