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Andhra Pradesh High Court - Amravati

Learned Counsel For The 1St vs Therefore on 11 August, 2022

            HIGH COURT OF ANDHRA PRADESH: AT AMARAVATI

                      MAIN CASE No.W.P.No.12174 of 2021
                             PROCEEDING SHEET
Sl.     DATE                           ORDER                                 OFFICE
No.                                                                            NOTE
(4)   11-08-2022   CMR, J.                                                   Transfer
                                                                             red to
                                        I.A.No.1 of 2022                     I.O.
                                                                             Folder.
                       Learned counsel for the 1st respondent - writ

                   petitioner reported no counter-affidavit.

                       Therefore, the petition is allowed permitting the

                   petitioner herein to be impleaded as 10th respondent

                   in the main Writ Petition No.12174 of 2021.

                                   W.P.No.12174 of 2021

                       I.A.No.1 of 2022 is allowed impleading the

                   petitioner therein as 10th respondent in this Writ

                   Petition.

                       For filing counter-affidavit of 10th respondent,

                   post the matter on 23.08.2022.


                                                                 _________
                                                                  CMR, J.

cs 2