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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of Uttarakhand - Subsection

Section 9(3)(ii) in Uttarakhand Panchayati Raj Act, 2016

(ii)A person absenting himself temporarily from his place of ordinary residence shall not by reason thereof shall be deemed to cease to be ordinarily resident therein.