Delhi High Court - Orders
Central Bureau Of Investigation vs S.P.S. Rajkumar & Ors on 5 April, 2022
Author: Yogesh Khanna
Bench: Yogesh Khanna
$~4(2020)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.L.P. 733/2019
CENTRAL BUREAU OF INVESTIGATION
..... Petitioner
Through: Mr.Anupam S.Sharma, SPP with
Mr.Prakash Airan, Ms.Harpreet Kalsi,
Advocates.
versus
S.P.S. RAJKUMAR & ORS.
..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE YOGESH KHANNA
ORDER
% 05.04.2022 List on 23.11.2022.
YOGESH KHANNA, J. APRIL 05, 2022 VLD Signature Not Verified Digitally Signed By:VIJAYA LAKSHMI DOBHAL Signing Date:06.04.2022 15:44