Section 29(3) in Tamil Nadu Panchayats Building Rules, 1997
(3)[ Any appeal against the orders of the Collector of the Revenue District under sub-rule (2) shall be made to the Government within sixty days from the date of receipt of such orders. The orders of the Government on such appeal shall be final.] [Added by G.O. Ms. No. 85, RD & PR (CD, dated the 27th July 2006.]
