Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(a) in The M.P. Electricity Reforms First Transfer Scheme Rules, 2003

(a)"Act" for the purpose of these Scheme Rules means the Madhya Pradesh Vidyut Sudhar Adhiniyam, 2000 (No. 4 of 2001);