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State of Himachal Pradesh - Section

Section 79 in Himachal Pradesh Co-Operative Societies Rules, 1971

79. Restriction on grant of loan.

- No financing bank or credit society other than an agricultural credit society with unlimited liability, or a land development bank, or a society the object of which is to grant long term loans exclusively on the mortgage of immovable properties, shall grant loan for periods exceeding 1" fifteen" years.