Delhi High Court - Orders
Moroccanoil Israel Limited Anr vs Modicare Limited on 12 February, 2019
Author: Jayant Nath
Bench: Jayant Nath
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 52/2019
MOROCCANOIL ISRAEL LIMITED ANR. ..... Plaintiffs
Through : Mr.Praveen Anand,
Ms.Prachi Agarwal and
Ms.Ridhie Bajaj,Advs.
versus
MODICARE LIMITED ..... Defendant
Through : Ms.Rajeshwari H., Mr.Kumar
Chitranshu, Ms.Swapnil Gaur and
Mr.Saif Rehman, Advs.
CORAM:
HON'BLE MR. JUSTICE JAYANT NATH
ORDER
% 12.02.2019 The parties are trying to settle the matter. Adjourned to 19th February, 2019.
JAYANT NATH, J FEBRUARY 12, 2019 mk