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Delhi High Court - Orders

Moroccanoil Israel Limited Anr vs Modicare Limited on 12 February, 2019

Author: Jayant Nath

Bench: Jayant Nath

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*    IN THE HIGH COURT OF DELHI AT NEW DELHI

+   CS(COMM) 52/2019

    MOROCCANOIL ISRAEL LIMITED ANR.             ..... Plaintiffs
                Through : Mr.Praveen Anand,
                          Ms.Prachi Agarwal and
                          Ms.Ridhie Bajaj,Advs.
                versus

    MODICARE LIMITED                                    ..... Defendant
                 Through :            Ms.Rajeshwari H., Mr.Kumar
                                      Chitranshu, Ms.Swapnil Gaur and
                                      Mr.Saif Rehman, Advs.
    CORAM:
    HON'BLE MR. JUSTICE JAYANT NATH

                 ORDER

% 12.02.2019 The parties are trying to settle the matter. Adjourned to 19th February, 2019.

JAYANT NATH, J FEBRUARY 12, 2019 mk