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[Cites 0, Cited by 0] [Section 125(4)] [Section 125] [Entire Act]

State of West Bengal - Subsection

Section 125(4)(b) in The West Bengal Panchayat Act, 1973

(b)be entitled, in respect of the work of the Sthayee Samiti, to call for any information, return, statement, account or report from the office of the Panchayat Samiti and to enter on and inspect any immovable property of the Panchayat Samiti or to inspect any work in progress and connected with the functions and duties of the Sthayee Samiti: