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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(10) in Pension Fund Regulatory and Development Authority (Trustee Bank) Regulations, 2015

(10)The Trustee Bank shall not utilise the services of the sponsor or any of its associates, employees or their relatives, for the purpose of any of its duties and obligations:Provided that the Trustee Bank may utilise such services if disclosure to that effect is made to the National Pension System Trust.