Delhi High Court - Orders
Mr Ishan Singh vs Spaze Towers Private Limited on 7 November, 2025
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~56
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 26/2023
MR ISHAN SINGH .....Decree Holder
Through: Mr. Guneet Singh Sidhu, Adv.
versus
SPAZE TOWERS PRIVATE LIMITED .....Judgement Debtor
Through: Mr Kirtiman Singh, Senior Advocate
and Mr Ankit Banati, Adv
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 07.11.2025
List on 13.02.2026.
JASMEET SINGH, J
NOVEMBER 7, 2025/DM
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/11/2025 at 21:36:57