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Allahabad High Court

Suresh Chandra Verma vs Shri Sameer Verma & 3 Ors. on 6 August, 2010

Author: Naravan Shukla

Bench: Naravan Shukla

Court No. - 3

Case :- CONTEMPT No. - 1248 of 2010

Petitioner :- Suresh Chandra Verma
Respondent :- Shri Sameer Verma & 3 Ors.
Petitioner Counsel :- Ram Lakhan Vishwakarma
Respondent Counsel :- C S C

Hon'ble Shri Naravan Shukla.J.

Issue notices to opposite parties 1 and 3 to show cause why they have not obeyed the order dated 30.3.2009 passed by this court in writ petition no. 4002 (8/8) of 2001.

Order Date :- 6.8.2010 GSY