Allahabad High Court
Suresh Chandra Verma vs Shri Sameer Verma & 3 Ors. on 6 August, 2010
Author: Naravan Shukla
Bench: Naravan Shukla
Court No. - 3 Case :- CONTEMPT No. - 1248 of 2010 Petitioner :- Suresh Chandra Verma Respondent :- Shri Sameer Verma & 3 Ors. Petitioner Counsel :- Ram Lakhan Vishwakarma Respondent Counsel :- C S C Hon'ble Shri Naravan Shukla.J.
Issue notices to opposite parties 1 and 3 to show cause why they have not obeyed the order dated 30.3.2009 passed by this court in writ petition no. 4002 (8/8) of 2001.
Order Date :- 6.8.2010 GSY