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[Cites 0, Cited by 0] [Section 307(3)] [Section 307] [Entire Act]

Union of India - Subsection

Section 307(3)(b) in The Merchant Shipping Act, 1958

(b)a [cargo ship equipment certificate or a] [ Inserted by Act 63 of 2002, Section 13 (w.e.f. 1.2.2003).][qualified cargo ship equipment certificate] [ Substituted by Act 21 of 1966, Section 22, for " qualified equipment certificate" (w.e.f. 28.5.1966).] issued under section 300 and an exemption certificate issued under section 302;