Section 63(2)(b) in Uttarakhand Panchayati Raj Act, 2016

[Cites 0, Cited by 1] [Section 63(2)] [Section 63] [Entire Act]

(b)give to the members of the Kshettra Panchayat notice of not less than fifteen days of such meeting in such manner as may be prescribed.

Legal Document View