Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 1 in M.P. Minor Mineral Rules, 1996 1. Short title and commencement. - (i) These rules may be called the Madhya Pradesh Minor Mineral Rules, 1996.(ii)They shall come into force on first day of April, 1996.
