Delhi High Court - Orders
Aalma vs Delhi High Court on 12 September, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva, Tushar Rao Gedela
$~50
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13223/2022
AALMA ..... Petitioner
Through: Mr. Mohak Bhadana and Ms. Iqra
Naaz, Advocates
versus
DELHI HIGH COURT ..... Respondent
Through: Ms. Padma Priya, Advocate
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 12.09.2022 CM No.40001/2022 (Exemption)
1. Allowed subject to all just exceptions.
W.P.(C) 13223/2022
2. Learned counsel for the Petitioner prays for an adjournment.
3. At request, renotify on 20.09.2022.
SANJEEV SACHDEVA, J TUSHAR RAO GEDELA, J SEPTEMBER 12, 2022/yg Signature Not Verified Digitally Signed By:VINOD KUMAR Signing Date:15.09.2022 16:00:21