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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(3) in Bihar Anti Terrorist Squad Rules, 2014

(3)The Anti Terrorist Squad has been formally constituted under the Bihar Police organization. Necessary posts have been created in the ATS under the Inspector General, who is the senior most in rank in the Squad and shall be directly accountable to the Director General of Police.