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State of Odisha - Section

Section 231 in Orissa Municipal Act, 1950

231. Provision of latrines for labourers.

- Every person employing workman, labourers or other person exceeding ten in number shall provide and maintain for the separate use of person of each sex so employed latrines of such description and number and in such position, as the Health Officer may by notice require, within such time as may be fixed in the notice.