Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 433] [Entire Act] State of Madhya Pradesh - Subsection Section 433(3) in The M.P. Municipal Corporation Act, 1956 (3)[ All rules made under this Act shall be laid on the table of the Legislative Assembly.] [Inserted by M.P. Act No. 29 of 2003.]