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[Cites 0, Cited by 0] [Section 58] [Entire Act]

Union of India - Subsection

Section 58(6) in The Arms Rules, 2016

(6)The smallest packaging units of ammunition for firearms shall be marked containing the following information, namely:-
(i)country of manufacture;
(ii)name of the manufacturer;
(iii)lot or batch number unique to the manufacturer;
(iv)year of manufacture;
(this information may be incorporated into the lot or batch number),
(v)caliber; and
(vi)type.