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[Cites 0, Cited by 0] [Section 114(1)] [Section 114] [Entire Act]

Union of India - Subsection

Section 114(1)(b) in The Mental Healthcare Act, 2017

(b)in sub-section (2) of section 80, reference to the period of "seven days", and in sub-section (3) of that section, reference to the period of "twenty-one days" shall be construed as "ten days" and "thirty days", respectively;