CWPOA/4134/2020 on 8 August, 2022

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Himachal Pradesh High Court

CWPOA/4134/2020 on 8 August, 2022

Author: Sandeep Sharma

Bench: Sandeep Sharma

Yog Raj v. State .

CWPOA No. 4134 of 2020 8.8.2022 Present: Mr. Karan Singh Parmar, Advocate, for the petitioner.

Mr. Narender Guleria, Additional Advocate General with Mr. Sunny Dhatwalia, Assistant Advocate General, for the State.

r to CMP-T No.751 of 2022 For the reasons stated in the application, same is allowed. Application stands disposed of.

CWPOA No.4134 of 2020 List for hearing on 21.9.2022.





           8th August, 2022                             (Sandeep Sharma),
           Manjit                                           Judge






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