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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(15) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(15)To arrange and provide, whenever the University considers necessary, for post-graduate teaching in any subject in any college and to utilise for the said purpose, the buildings of that college or any portion thereof, and such members of the staff and the articles of furniture, library, books, laboratories, stores, instruments and other equipments of that college as may be prescribed ; and