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Union of India - Section

Section 18 in The Water (Prevention And Control Of Pollution) Rules, 1975

18. Submission of budget estimates to the Central Board .-(1) The budget estimates as complied in accordance with rule 17 shall be placed by the Member-Secretary before the Central Board by the 5th October each year for approval.

(2)After approval of the budget estimates by the Central Board, four copies of the final budget proposals incorporating therein such modifications as have been decided upon by the Central Board shall be submitted to the Central Government by the 15th October each year.