Bombay High Court
Priyanka Shivaji Zombade vs Sanket Ramdas Medankar And Anr on 18 March, 2026
Arjun Common Order.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CORAM : ASHWIN D. BHOBE, J.
DATE : 18th March, 2026. P.C. :
1. At the time of rising of the Court at 5:22 p.m., the matters mentioned in the Chart in Paragraph No. 7 hereunder, could not be taken up for hearing due to paucity of time.
2. In some of the matters mentioned in the Chart, there are office objections. As such, all the office objections shall be removed within a period of one week from today.
3. Subject to compliance of the above, ad-interim/interim order, if any granted earlier, would continue.
4. The Affidavit-in-Reply/Rejoinder, if any, shall be filed within a period of one week from today.
5. Matters in which service of notice is awaited, put up after service.
6. Matters in which though notices were issued, the office could not process the notice due to non-supply of spare copies, the Petitioner shall supply spare copies for issuance of notice within 7 Page 1 of 2 ::: Uploaded on - 18/03/2026 ::: Downloaded on - 19/03/2026 20:36:26 ::: Arjun Common Order.doc days, failing which, the matters in which copies are not supplied, would stand dismissed as against the unserved Respondents on the 8th day. If copies are supplied, office to issue notice to the unserved Respondents, returnable after two weeks.
7. Subject to the above, list these matters as under :-
Serial Numbers of To be listed on Matters on the Board 21, 22, 23, 24, 25, 26, 27, 19/10/2026 28, 29, 30, 31, 32, 33, 34, 35, 37, 38, 39, 40, 41, 42, 43, 44, 46, 48 49, 50, 51, 52, 53, 54, 55, 21/10/2026 56, 57, 58, 59, 60, 61, 62, 63, 64, 65, 66, 68, 69, 70, 71, 72, 73, 74, 75 76, 78, 79, 80, 81, 82, 83, 23/10/2026 84, 86, 87, 88, 89, 90, 91, 92, 93, 95, 96, 97, 98, 99, 100, 101, 102, 104 105, 106, 108, 109, 110, 26/10/2026 111, 112, 113, 114, 115, 116, 117, 118, 120, 121, 123, 124, 125, 126, 127, 128, 129, 130, 131, 132, 133, 134, 135, 136, 137 (ASHWIN D. BHOBE, J.) Page 2 of 2 Digitally signed by ARJUN ARJUN KRISHNA KRISHNA RODGE RODGE Date:
2026.03.18 21:53:53 +0530 ::: Uploaded on - 18/03/2026 ::: Downloaded on - 19/03/2026 20:36:26 :::