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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(9) in The Orissa Consumer Protection Rules, 1987

(9)Where any such vacancy occurs in the office of the President of the State Commission, the senior-most (in order of appointments) member holding office for the time being shall discharge the functions of the President until a person appointed to fill such vacancy assumes the office of the President of the State Commission.