Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Kerala - Subsection

Section 31(4) in Kerala Sports Act, 2000

(4)On receipt of an intimation under sub-section (3) the applicant may within thirty days submit such application direct to the State Sports Council.