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[Cites 0, Cited by 0] [Section 92] [Entire Act]

State of Maharashtra - Subsection

Section 92(8) in The Maharashtra Universities Act, 1994

(8)[ The procedure for closure of colleges, or recognised institutions, referred to in sub-sections (1) to (7), shall mutatis-mutandisapply for closure of Faculties of Subject.] [This sub-section was added by Maharashtra 55 of 2000, section 54(b).]