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Delhi High Court - Orders

Ajmer Singh vs Director Of Education & Ors on 1 November, 2023

Author: Chandra Dhari Singh

Bench: Chandra Dhari Singh

                           $~18
                           *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                           +         W.P.(C) 5741/2017 & CM APPL. 30161/2017 & CM APPL.
                                     30162/2017
                                     AJMER SINGH                                                                            ..... Petitioner
                                                                           Through:                Mr. Martin G George along with Md.
                                                                                                   Tasnimul Hassan, Party in person

                                                                           versus

                                     DIRECTOR OF EDUCATION & ORS                                                           ..... Respondents
                                                                           Through:                Ms. Latika Choudhary, Advocate for
                                                                                                   R-1
                                                                                                   Ms. Kawalpreet Kaur, Mr. Nayab
                                                                                                   Gauhar and Mr. Vinod Kumar Singh,
                                                                                                   Advocates for R-3

                                     CORAM:
                                     HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
                                                                           ORDER

% 01.11.2023 At request of learned counsel appearing on behalf of the petitioner, list on 5th March, 2024.

CHANDRA DHARI SINGH, J NOVEMBER 1, 2023 gs/ryp Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/11/2023 at 23:58:56