Delhi High Court - Orders
Ajmer Singh vs Director Of Education & Ors on 1 November, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5741/2017 & CM APPL. 30161/2017 & CM APPL.
30162/2017
AJMER SINGH ..... Petitioner
Through: Mr. Martin G George along with Md.
Tasnimul Hassan, Party in person
versus
DIRECTOR OF EDUCATION & ORS ..... Respondents
Through: Ms. Latika Choudhary, Advocate for
R-1
Ms. Kawalpreet Kaur, Mr. Nayab
Gauhar and Mr. Vinod Kumar Singh,
Advocates for R-3
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 01.11.2023 At request of learned counsel appearing on behalf of the petitioner, list on 5th March, 2024.
CHANDRA DHARI SINGH, J NOVEMBER 1, 2023 gs/ryp Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/11/2023 at 23:58:56