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Union of India - Section

Section 6 in The Petroleum and Natural Gas Regulatory Board (Salaries, Allowances and other Conditions of Service of Chairperson and Members) Rules, 2006

6. Leave Travel Concession, Travelling Allowance and Daily Allowance.

- The Chairperson and a Member shall be entitled to travelling allowance and Daily allowance on tour as applicable to Government Servants drawing that basic pay and they shall also be entitled to facility of temporary Government accommodation in Guest Houses or Inspection Bungalows under the control of the Central Government, wherever applicable, on payment of normal rent at outstations, of the class to which Government Servants of equivalent pay are eligible.