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[Cites 0, Cited by 0] [Section 10(5)] [Section 10] [Entire Act]

State of Tripura - Subsection

Section 10(5)(c) in Tripura Board of Secondary Education Act, 1973

(c)If a vacancy occurs in the office of the Vice-President during the term of his office, another member of the Board shall be elected as Vice-President for the residue of such term.