Delhi High Court - Orders
Prof. Imtiaz Ahmad & Ors vs The Govt. Of Nct Of Delhi & Ors on 16 January, 2019
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait
$~20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4639/2016 & CM APPLN. 19280/2016, 18383-86/2018,
18391/2018, 18411/2018 & 22342/2018
PROF. IMTIAZ AHMAD & ORS ..... Petitioners
Through Mr.Choudhary Ali Zia Kabir, Adv.
versus
THE GOVT. OF NCT OF DELHI & ORS ..... Respondents
Through Mr.Gautam Narayan, ASC for
GNCTD with Ms.Mahamaya
Chatterjee & Ms.Shivani, Advs. for
R-1.
Mr.Anurag Mathur, Adv. for DJB.
Mr.Roshan Lal Goel, Adv. with
Ms.Anju Gupta, Adv. for R-9.
Mr.Manish Sangwan, Adv. for R-5 &
8.
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
ORDER
% 16.01.2019 Renotify on 28th February, 2019.
SURESH KUMAR KAIT, J JANUARY 16, 2019 ab