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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Andhra Pradesh - Subsection

Section 18(6) in THE ANDHRA PRADESH FISH FEED (QUALITY CONTROL) ACT, 2020

(6)In case of receipt of sample with specialrequest as per clause (h) of sub-section (3) of section 17, the analyst at referral laboratory shall not wait for instructions from licensing authority and shall do analysis of the sample on priority basis well before the expiry date of sample.