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State of Punjab - Section

Section 11 in Punjab Superior Judicial Service Rules, 2007

11. Test for direct appointment.

(1)The High Court shall, before making recommendations to the Governor, invite applications by advertisement and may require the applicants to give such particulars as it may prescribe and may further hold written examination test and viva-voce for appointment under rule 7, in the following manner, namely:-
(i)Written Test 750 Marks; and
(ii)Viva-Voce 250 Marks.