Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of West Bengal - Subsection

Section 40(5) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(5)The license fees of clinical establishments may be exempted or reduced, wholly or partly by issuance of order or notifications by the Government from time to time and case to case basis under section 25 of the Act.