Gujarat High Court
Cma Cgm Agencies (India) Pvt Ltd vs Union Of India & 2 on 20 August, 2014
Author: Harsha Devani
Bench: Harsha Devani, Sonia Gokani
C/SCA/10864/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 10864 of 2014
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CMA CGM AGENCIES (INDIA) PVT LTD....Petitioner(s)
Versus
UNION OF INDIA & 2....Respondent(s)
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Appearance:
MR MK VAKHARIA, ADVOCATE for the Petitioner(s) No. 1
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CORAM: HONOURABLE MS.JUSTICE HARSHA
DEVANI
and
HONOURABLE MS JUSTICE SONIA GOKANI
Date : 20/08/2014
ORAL ORDER
(PER : HONOURABLE MS.JUSTICE HARSHA DEVANI) Heard Mr. M.K.Vakharia, learned advocate for the petitioner.
Issue notice, returnable on 10th September,2014. Direct service is permitted.
(HARSHA DEVANI, J.) (MS SONIA GOKANI, J.) SUDHIR Page 1 of 1