Supreme Court of India
Tamil Nadu State Transport Corporation ... vs Commissioner Of Income-Tax on 11 October, 2001
Equivalent citations: [2001]252ITR883(SC), AIRONLINE 2001 SC 923
Bench: S.P. Bharucha, Brijesh Kumar
ORDER
1. We have heard learned counsel for the appellant. There is no merit in the appeals. The civil appeals are dismissed with costs.