Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(ii) in The Indian Police Service (Appointment by Limited Competitive Examination) Regulations, 2011 (ii)Age He must have not attained the age of 35 years on the first day of August of the year In Which the examination is held ,
