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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Telangana - Subsection

Section 29(2)(n) in Hyderabad City Police Act, 1348 F

(n)to keep order in the street, or at such places of worship, passage, landing places and places of Urus or Jatra or other public places where public throng and in the vicinity of places of worship during the time of worship;