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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(3) in The Paradip Port Trust (Licensing of Stevedores) Regulation, 1987

(3)Notwithstanding anything contained in Sub-regulation (1), an appeal may be admitted after the period of thirty days if the appellant satisfies the Central Government that he has sufficient cause for not making an application within such period.