Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Karnataka - Subsection

Section 42(1) in Visvesvaraya Technological University Act, 1994

(1)Every affiliated college shall furnish to the Registrar such reports, returns and other information as the Executive Council, after consulting the Academic Senate, may require to enable it to judge the efficiency of the college or institution.