[Cites 0, Cited by 1]
[Entire Act]
State of Tamilnadu - Section
Section 10 in Tamil Nadu Pawnbrokers Rules, 1943
10. Language of the locality for the purposes of sub-section (2) of section 10.
- For the purposes of sub-section (2) of section 10, Tamil shall be the language of all the localities in the State of Tamil Nadu:Provided that the language specified in column (1) of the Table below shall also be the languages of the localities specified in the corresponding entries in column (2) of that Table.| Languages | Localities |
| (1) | (2) |
| Malayalam | The Vilavancode and Kalkulam taluks of theKanyakumari district and the Gudalur taluk of the Nilgirisdistrict. |
| Telugu | The territories specified in the Second Scheduleto the Andhra Pradesh and Madras (Alteration of Boundaries) Act,1959 (Central Act LVI of 1959), the Tiruvallur and Ponneri taluksof the Chingleput district, Gudiyatham taluk of the North Arcotdistrict, the Arakonam municipality and the city of[Chennai] [Substituted for the words 'Madras' by City of Madras (Alteration of Name) Act, 1996 (Tamil Nadu Act 28 of 1996).]. |
| Urdu | The Municipal towns of Vellore, Ambur,Tirupattur and Vaniyampadi in the North Arcot district. |
| Kannada | The Hosur taluk of the Salem district and theOotacamund Municipality. |