State Consumer Disputes Redressal Commission
Smt Vimala Devi vs L I C on 10 March, 2015
Daily Order Rajasthan State Consumer Disputes Redressal Commission Cercuit Bench Jodhpur First Appeal No. A/323/2013 (Arisen out of Order Dated in Case No. of District ) 1. SMT VIMALA DEVI ASHOK FANCY STORE, MALIYO KI DHANI, SALAWAS ROAD, SANGARIYA FANTA, JODHPUR BEFORE: HON'BLE MR. A K MISHRA PRESIDENT For the Appellant: For the Respondent: ORDER The Appeal of the appellant is dismissed and the impugned judgment dated 29-10-2013 in Complaint No. 940/2012 (340/2011) is affirmed. There shall be no order as to costs. [HON'BLE MR. A K MISHRA] PRESIDENT