Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 83] [Entire Act]

Union of India - Subsection

Section 83(5) in The Coal Mines Regulations, 2011

(5)At every inset where keps or folding platforms are provided, arrangements shall be made to lock the keps or platforms securely in the off position; and when in the 'off' position such keps or platforms shall leave the shaft clear for the passage of the cage and in every such case, a proper automatic indicator to show the position of the keps or platforms, as the case may be, shall be provided in such a position as to be easily seen by the banksman.