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Delhi High Court - Orders

Delhi Jal Board vs Wpil Ltd. Consortium on 17 March, 2026

Author: Subramonium Prasad

Bench: Subramonium Prasad

                          $~44 & 45
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    O.M.P. (COMM) 236/2022 & I.A. 8462/2022, I.A. 8463/2022
                               DELHI JAL BOARD                                     .....Petitioner
                                              Through: Mr. Ravi Gupta, Senior Advocate
                                                          along with Mr. Karunesh Tandon,
                                                          Ms. Muskaan Mehra, Ms. Pragya
                                                          Dahiya, Mr. Prabin Mohan and Mr.
                                                          Sarthak Mittal, Advocates
                                              versus
                               WPIL LTD. CONSORTIUM                             .....Respondent
                                              Through: Mr Vinay Kumar Garg, Senior
                                                          Advocate alongwith Mr Akshay
                                                          Chandra and Mr Rahul Chaudhary,
                                                          Advs.

                          +         OMP (ENF.) (COMM.) 163/2025
                                    WPIL LTD CONSORTIUM                            .....Decree Holder
                                                   Through: Mr Vinay Kumar Garg, Senior
                                                              Advocate alongwith Mr Akshay
                                                              Chandra and Mr Rahul Chaudhary,
                                                              Advs.
                                                   versus
                                    DELHI JAL BOARD                           .....Judgement Debtor
                                                   Through: Mr. Ravi Gupta, Senior Advocate
                                                              along with Mr. Karunesh Tandon,
                                                              Ms. Muskaan Mehra, Ms. Pragya
                                                              Dahiya, Mr. Prabin Mohan and Mr.
                                                              Sarthak Mittal, Advocates
                                    CORAM:
                                    HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                                   ORDER
                          %                        17.03.2026
                                    List on 12.05.2026.

                                                                                              SUBRAMONIUM PRASAD, J
                          MARCH 17, 2026/hsk




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/03/2026 at 21:28:59