Delhi High Court - Orders
Delhi Jal Board vs Wpil Ltd. Consortium on 17 March, 2026
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~44 & 45
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 236/2022 & I.A. 8462/2022, I.A. 8463/2022
DELHI JAL BOARD .....Petitioner
Through: Mr. Ravi Gupta, Senior Advocate
along with Mr. Karunesh Tandon,
Ms. Muskaan Mehra, Ms. Pragya
Dahiya, Mr. Prabin Mohan and Mr.
Sarthak Mittal, Advocates
versus
WPIL LTD. CONSORTIUM .....Respondent
Through: Mr Vinay Kumar Garg, Senior
Advocate alongwith Mr Akshay
Chandra and Mr Rahul Chaudhary,
Advs.
+ OMP (ENF.) (COMM.) 163/2025
WPIL LTD CONSORTIUM .....Decree Holder
Through: Mr Vinay Kumar Garg, Senior
Advocate alongwith Mr Akshay
Chandra and Mr Rahul Chaudhary,
Advs.
versus
DELHI JAL BOARD .....Judgement Debtor
Through: Mr. Ravi Gupta, Senior Advocate
along with Mr. Karunesh Tandon,
Ms. Muskaan Mehra, Ms. Pragya
Dahiya, Mr. Prabin Mohan and Mr.
Sarthak Mittal, Advocates
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 17.03.2026
List on 12.05.2026.
SUBRAMONIUM PRASAD, J
MARCH 17, 2026/hsk
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/03/2026 at 21:28:59