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State of Madhya Pradesh - Section

Section 10 in The M.P. Bhumi Sudhar Yojana Adhiniyam, 1967

10. Inquiry Officer to consider objections and submit report to District Committee.

(1)The Inquiry Officer shall enquire into the objections received or recorded by him and submit his report together with the objections to the District Committee.
(2)The Inquiry Officer may while submitting his report under sub-section (1) recommended any modifications which in his opinion are required in any of the particulars contained in the scheme approved by the District Committee under sub-section (1) of Section 9.