Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] Union of India - Subsection Section 27(2) in The Calcium Carbide Rules, 1987 (2)Not more than 1000 metric tonnes of carbide shall be stored in anyone building, provided that not more than 250 metric tonnes of carbide is stored in anyone room or other part of the building.
