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State of Tamilnadu - Section

Section 43 in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes

43.

The University, if satisfied that all the conditions required to be fulfilled by the college for starting first year M. Pharmacy degree course arc fulfilled by the college, shall issue a Certificate of Registration in Form II to the college to enable it to make further arrangements to start the first M. Pharmacy degree course of study.The issue of the Certificate of Registration alone shall not confer any right on the applicant college to start the M. Pharmacy degree course.