Section 29(2)(n) in The Sexual Harassment Of Women At Workplace (Prevention, Prohibition And Redressal) Act, 2013

[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

(n)the form and time for preparation of annual report by Internal Committee and the Local Committee under sub-section (1) of section 21.

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