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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 19(5) in The 'Union Territory of Dadra and Nagar Haveli' Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

(5)No meeting shall be held in the absence of the quorum and where there is no quorum, the meeting shall be adjourned.